Delhi High Court - Orders
Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 7 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6058/2022
JMC PROJECTS (INDIA) LTD. AND ORS ..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv. with Mr.
Ayush Agrawal, Mr. Vikrant Singh
Bloria, Mr. Sushant Tomar, Mr. Amit
Kumar, Mr. Amit Sagar, Mr.
Abhishek Tiwari and Mr. Shashant
Agrawal, Advs.
versus
RAIL VIKAS NIGAM LIMITED (RVNL) ..... Respondent
Through: Mr. Udit Seth and Ms. Priya Kanwat,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 07.09.2022 CM APPL. 18167/2022 (Stay) Since the Court is in the midst of a part heard hearing, this matter could not be taken up today.
List again on 02.11.2022.
YASHWANT VARMA, J.
SEPTEMBER 7, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:08.09.2022 14:11:25