Section 117(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(b)no lifting appliance, lifting gear or any other material handling appliance is used, if -(i)the Inspector having jurisdiction is not satisfied with reference to a certificate of test or examination or to an authenticated record maintained as provided under these rules; and(ii)in the view of such Inspector, the lifting appliances, lifting gear or any other material handling appliance is not safe for use in building or other construction work;(iii)no pulley block is used in building or other construction work unless the safe working load and its identification are clearly marked on such block.