Jammu & Kashmir High Court - Srinagar Bench
Syed Nazim Hussain And Others vs Mst. Syed Naseeb Faitma on 24 July, 2023
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 95
Supp. list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRM (M) No. 352/2023
CrlM No. 847/2023
Syed Nazim Hussain and others ...Petitioner(s)
Through: Mr. Musavir Mir, Advocate
Vs.
Mst. Syed Naseeb Faitma ...Respondent(s)
Through:
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
24.07.2023 Heard learned counsel for the petitioners.
Notice in both main as well as in CrlM.
List on 23.08.2023.
(JAVED IQBAL WANI) JUDGE SRINAGAR 24.07.2023 ARIF