Calcutta High Court (Appellete Side)
Uber India Systems Pvt. Ltd. & Anr vs The State Of West Bengal & Ors on 4 November, 2025
04.11.2025 Ct. no.10 Sl. 43 & 44 b.r.
WPA 8986 of 2022 Uber India Systems Pvt. Ltd. & Anr.
Vs. The State of West Bengal & Ors.
With WPA 9051 of 2022 Ashok Kumar Roy & Ors.
-vs-
The State of West Bengal & Ors.
Mr. Pratik Shanu .... For the petitioners in WPA 8986 of 2022.
Mr. Soumalya Ganguli .... For the petitioners in WPA 9051 of 2022.
Mr. Amal Kumar Sen, Ld. AAG Mr. Lal Mohan Basu .... For the State in both the writ petition.
Parties represented through their learned counsels.
On the prayer of the learned counsels for the parties, both the matters shall appear in the Combined Monthly List of December, 2025.
(Smita Das De, J.)