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Allahabad High Court

Smt. Shobha Jain vs Commissioner Of Income Tax, Agra And ... on 22 January, 2010

Author: R.K. Agrawal

Bench: R.K. Agrawal, Shashi Kant Gupta

Court No. - 32

Case :- INCOME TAX APPEAL No. - 335 of 2006

Petitioner :- Smt. Shobha Jain
Respondent :- Commissioner Of Income Tax, Agra And Another
Petitioner Counsel :- R.B. Shukla
Respondent Counsel :- Standing Counsel

Hon'ble R.K. Agrawal,J.

Hon'ble Shashi Kant Gupta,J. Restoration Application No. 245708 of 2009 Heard the learned counsel for the parties. Cause shown is sufficient. The order dated 1.9.2009 dismissing the appeal for want of prosecution is recalled and the appeal is restored to its original number.

List in the next cause list before the appropriate Bench. It shall not be treated as tied up or part heart before this Bench. Order Date :- 22.1.2010 samz Hon'ble R.K. Agrawal,J.

Hon'ble Shashi Kant Gupta,J. Restored.

For order see our order of date passed on restoration application. Order Date :- 22.1.2010 samz