Allahabad High Court
Smt. Shobha Jain vs Commissioner Of Income Tax, Agra And ... on 22 January, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal, Shashi Kant Gupta
Court No. - 32 Case :- INCOME TAX APPEAL No. - 335 of 2006 Petitioner :- Smt. Shobha Jain Respondent :- Commissioner Of Income Tax, Agra And Another Petitioner Counsel :- R.B. Shukla Respondent Counsel :- Standing Counsel Hon'ble R.K. Agrawal,J.
Hon'ble Shashi Kant Gupta,J. Restoration Application No. 245708 of 2009 Heard the learned counsel for the parties. Cause shown is sufficient. The order dated 1.9.2009 dismissing the appeal for want of prosecution is recalled and the appeal is restored to its original number.
List in the next cause list before the appropriate Bench. It shall not be treated as tied up or part heart before this Bench. Order Date :- 22.1.2010 samz Hon'ble R.K. Agrawal,J.
Hon'ble Shashi Kant Gupta,J. Restored.
For order see our order of date passed on restoration application. Order Date :- 22.1.2010 samz