Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

Nagpur Province - Subsection

Section 269(1)(b) in The City of Nagpur Corporation Act, 1948

(b)make any interment or otherwise dispose of any corpse in any place which is closed for the disposal of the dead under section 267; or