Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Assam - Subsection Section 239(c) in Assam Municipal Act, 1956 (c)living in a room or house which neither he nor any one, of whom he is dependent, either owns or pay rent for,
