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Gujarat High Court

Chitra Publicity Company Pvt Ltd vs Bopal Ghuma Nagarpalika & on 24 March, 2017

Author: Anant S. Dave

Bench: Anant S. Dave, A.Y. Kogje

                    C/SCA/16366/2016                                             ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       SPECIAL CIVIL APPLICATION NO. 16366 of 2016

         ================================================================
                     CHITRA PUBLICITY COMPANY PVT LTD....Petitioner(s)
                                        Versus
                     BOPAL GHUMA NAGARPALIKA & 1....Respondent(s)
         ================================================================
         Appearance:
         MR JF MEHTA, ADVOCATE for the Petitioner(s) No. 1
         MR JR SHAH, ADVOCATE for the Respondent(s) No. 2
         MR.D K.PUJ, ADVOCATE for the Respondent(s) No. 1
         ================================================================

          CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
                 and
                 HONOURABLE MR.JUSTICE A.Y. KOGJE

                                       Date : 24/03/2017
                                        ORAL ORDER

(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) In view of sick-note learned advocate for respondent no.2, adjourned to 31st March 2017.

(ANANT S.DAVE, J.) (A.Y. KOGJE, J.) *malek Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Mar 25 00:11:24 IST 2017