Gujarat High Court
Chitra Publicity Company Pvt Ltd vs Bopal Ghuma Nagarpalika & on 24 March, 2017
Author: Anant S. Dave
Bench: Anant S. Dave, A.Y. Kogje
C/SCA/16366/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16366 of 2016
================================================================
CHITRA PUBLICITY COMPANY PVT LTD....Petitioner(s)
Versus
BOPAL GHUMA NAGARPALIKA & 1....Respondent(s)
================================================================
Appearance:
MR JF MEHTA, ADVOCATE for the Petitioner(s) No. 1
MR JR SHAH, ADVOCATE for the Respondent(s) No. 2
MR.D K.PUJ, ADVOCATE for the Respondent(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 24/03/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) In view of sick-note learned advocate for respondent no.2, adjourned to 31st March 2017.
(ANANT S.DAVE, J.) (A.Y. KOGJE, J.) *malek Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Mar 25 00:11:24 IST 2017