Section 15(2)(a) in Bihar Agricultural and Rural Area Development Agency Act, 1978

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2)(a) in Bihar Agricultural and Rural Area Development Agency Act, 1978

(a)intimating that the draft scheme has been prepared, that copies thereof have been kept and may be inspected by the public free of charge at the places aforesaid and the copies may be obtained on payment of the cost thereof, from the office of the concerned officer, and also from any other office specified in the notice; and

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State of Bihar - Subsection

Section 15(2)(a) in Bihar Agricultural and Rural Area Development Agency Act, 1978