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State of Punjab - Section

Section 84B in The Punjab Co-operative Societies Act, 1961

84B. Dearness allowance.

- Notwithstanding anything contained in this Act or any other law for the time being in force, or any agreement, settlement, or award, no employee of a co-operative society shall be paid dearness allowance at a rate higher than, that admissible to the employees of the Government drawing pay at the same rate.