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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(a) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(a)the form of licence, the period for which it shall be issued and the conditions subject thereto, as under Section 5;