Supreme Court - Daily Orders
Shiv Kumar vs Nirankari Baba Gurbachan Singh ... on 24 November, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.60 COURT NO.8 SECTION IV-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………………... Diary No. 50078/2025
[Arising out of impugned final judgment and order dated 04-07-2025
in LPA No. 1712/2025 passed by the High Court of Punjab & Haryana
at Chandigarh]
SHIV KUMAR Petitioner(s)
VERSUS
NIRANKARI BABA GURBACHAN SINGH
MEMORIAL COLLEGE & ORS. Respondent(s)
(IA No. 293278/2025 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS)
Date : 24-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Mr. Dhruv Bhalla, Adv.
Mr. B. Jagat Nayan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Issue notice, returnable within six weeks.
(SNEHA DAS) (NIDHI MATHUR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2025.11.24
17:17:49 IST
Reason: