Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in Ahmedabad City Courts (Amendment) Act, 1980 3. ??? of Chapter III of Guj. of XIX of 1961.- In the principal Act, Chapter III shall be deleted.
