Supreme Court - Daily Orders
State Of U.P. vs B.B.S.Rathore on 9 July, 2014
æ ITEM NO.102 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3041/2010
STATE OF U.P. & ORS. Appellant(s)
VERSUS
B.B.S.RATHORE Respondent(s)
(with appln. (s) for may refer to remarks and office report)
WITH
C.A. No. 3042/2010
(With Office Report)
C.A. No. 3044/2010
C.A. No. 3045/2010
(With prayer for Interim Relief and Office Report)
C.A. No. 3046/2010
(With Office Report)
C.A. No. 3043/2010
(With Office Report)
SLP(C) No. 12879/2010
(With prayer for Interim Relief and Office Report)
Date : 09/07/2014 This appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE S.A. BOBDE
For Appellant(s)
Mr. Sudeep Kumar, Adv.
Mr. Abhisth Kumar ,Adv.
Dr. Surat Singh, Adv.
Mr. Brajesh Kumar Singh, Adv.
Mr. M. C. Dhingra ,Adv.
Ms. Niranjana Singh ,Adv.
For Respondent(s)
Mr. Brijesh Kumar Shukla, Adv.
Mr. Arvind Kumar Shukla, Adv.
Mr. Alok Shukla ,Adv.
Mr. Birendra Narain Shukla, Adv.
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2014.07.09
18:04:51 IST
Mr. Pradeep Misra ,Adv.
Reason:
Dr. Manmohan Sharma, Adv.
Mr. M. C. Dhingra ,Adv.
-2-
Ms. Geetanjali Mohan ,Adv.
Ms. Sujata Kurdukar ,Adv.
Ms. Mridula Ray Bharadwaj ,Adv.
Mr. Irshad Ahmad ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post the matter on 15th July, 2014.
(Neeta) (Usha Sharma) Sr. P.A. Court Master