Supreme Court - Daily Orders
Krishna Nand Sardana vs Speaker, Legislative Assembly, Goa on 11 July, 2023
Bench: B.R. Gavai, Sudhanshu Dhulia
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) Diary No(s). 11679/2023
KRISHNA NAND SARDANA & ANR. Petitioner(s)
VERSUS
SPEAKER, LEGISLATIVE ASSEMBLY, GOA & ORS. Respondent(s)
O R D E R
1. Delay condoned.
2. IA Nos. 57480/2023 and 57498/2023 are rejected.
3. We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.
4. Pending applications, if any, stand disposed of.
…...................J (B.R. GAVAI) …...................J (SUDHANSHU DHULIA) New Delhi July 11, 2023 Signature Not Verified Digitally signed by Deepak Singh Date: 2023.07.14 10:25:36 IST Reason: 2 ITEM NO.1007 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 11679/2023 (Arising out of impugned final judgment and order dated 19-09-2022 in W.P.(C) No. No. 182/2022 passed by the Supreme Court Of India) KRISHNA NAND SARDANA & ANR. Petitioner(s) VERSUS SPEAKER, LEGISLATIVE ASSEMBLY, GOA & ORS. Respondent(s) (IA No. 57484/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 91702/2023 - DISCHARGE OF ADVOCATE ON RECORD, IA No. 57488/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 57493/2023 - EXEMPTION FROM FILING PAPER BOOKS, IA No. 57480/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No. 57498/2023 - PERSONAL HEARING BEFORE THE COURT) Date : 11-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE SUDHANSHU DHULIA By Circulation UPON perusing papers the Court made the following O R D E R
1. Delay condoned.
2. IA Nos. 57480/2023 and 57498/2023 are rejected.
3. The review petition is dismissed in terms of the signed order.
4. Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)
[Signed order is placed on the file] 3