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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in The Digital Signature (End entity) Rules, 2015

(x)"signature properties" means an element that provides a way to carry additional information about the signature, such as a time stamp or any other information which are defined by application;