Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(1)(iii) in The M.P. Motoryan Karadhan Rules, 1991 (iii)in Form-'B-1' for a transport vehicle covered by service of stage carriages permit; and