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[Cites 0, Cited by 2] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1) in The Government Of Union Territories Act, 1963

(1)The President shall make rules--
(a)for the allocation of business to the Ministers; and
(b)for the more convenient transaction of business with the Ministers including the procedure to be adopted in the case of a difference of opinion between the Administrator and the Council of Ministers or a Minister.