Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in The Punjab Security of Land Tenures Rules, 1956 7. [Omitted.] [Punjab Government Notification No. 3223-L.R.-II-57/1624, dated the 22nd March, 1959.]Part - III Exclusion of certain areas from the surplus area
