Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(6) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(6)Any applicant, to whom the administrative recognition is refused may prefer an appeal before the State Government whose decision thereon shall be final.