Section 37(4)(a) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

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State of Punjab - Subsection

Section 37(4)(a) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(a)for the establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipment :-

(i)six small sterilized dressings;

(ii)three medium size sterilized dressings;

(iii)three large size sterilized dressings;

(iv)three large size sterilized burn dressings;

(v)one (30 ml) bottle containing two per cent alcoholic solution of iodine;

(vi)one (30 ml) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)one snake-bite lancet;

(viii)one (30 mgs.) bottle of potassium parmanganate crystals;

(ix)one pair of scissors;

(x)one copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institute, Government of India;

(xi)one bottle containing 100 tablets (each of 5 grains) of aspirin;

(xii)ointment for burns; and

(xiii)One bottle of suitable surgical antiseptic solution.

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State of Punjab - Subsection

Section 37(4)(a) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983