Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1398] [Article 15] [Constitution] Constitution Subarticle Article 15(1) in Constitution of India (1)The State shall not discriminate against any citizen on grounds only of religion, race, caste, sex, place of birth or any of them.
