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Gujarat High Court

National Collateral Management ... vs Police Inspector on 18 December, 2018

Author: Sonia Gokani

Bench: Sonia Gokani

               R/SCR.A/11193/2018                                ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CRIMINAL APPLICATION NO. 11193 of 2018

=============================================
              NATIONAL COLLATERAL MANAGEMENT SERVICES LTD. THRO
                     AUTHORISED OFFICER ABHISHEK SHARMA
                                    Versus
                               POLICE INSPECTOR
=============================================
Appearance:
MR TARAK DAMANI(6089) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,3
MR MANAN MEHTA, APP (2) for the RESPONDENT(s) No. 2
=============================================

   CORAM: HONOURABLE MS JUSTICE SONIA GOKANI

                                    Date : 18/12/2018

                                      ORAL ORDER

Notice returnable on 26.12.2018. Learned Additional Public Prosecutor waives service of notice for and on behalf of respondent­ State.

(MS SONIA GOKANI, J) Lalji Desai Page 1 of 1