Gujarat High Court
National Collateral Management ... vs Police Inspector on 18 December, 2018
Author: Sonia Gokani
Bench: Sonia Gokani
R/SCR.A/11193/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 11193 of 2018
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NATIONAL COLLATERAL MANAGEMENT SERVICES LTD. THRO
AUTHORISED OFFICER ABHISHEK SHARMA
Versus
POLICE INSPECTOR
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Appearance:
MR TARAK DAMANI(6089) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,3
MR MANAN MEHTA, APP (2) for the RESPONDENT(s) No. 2
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CORAM: HONOURABLE MS JUSTICE SONIA GOKANI
Date : 18/12/2018
ORAL ORDER
Notice returnable on 26.12.2018. Learned Additional Public Prosecutor waives service of notice for and on behalf of respondent State.
(MS SONIA GOKANI, J) Lalji Desai Page 1 of 1