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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(xiii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(xiii)to entertain, adjudicate upon, and if thought fil, to redress any grievances of the officers of the University, the teaching staff, the students and other employees of the University. who may, for any reasons, feel aggrieved;