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State of Andhra Pradesh - Section

Section 31 in Andhra Pradesh Societies Registration Act, 2001

31. Power to remove difficulties:

- If any difficulty arises in giving effect to the provisions of this Act, in the first five years from the date of commencement of this Act, the Government after previous publication, by order make such provisions not inconsistent with the purposes of this Act, as appear to them to be necessary or expedient for removing of the difficulty.