Delhi High Court - Orders
Anant Raj Projects Limited vs Union Of India & Ors on 15 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 948/2018, CM APPL. 4008/2018
ANANT RAJ PROJECTS LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.03.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on, 22nd September, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 15, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.03.2022 17:28:24