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Delhi High Court - Orders

Anant Raj Projects Limited vs Union Of India & Ors on 15 March, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~34
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 948/2018, CM APPL. 4008/2018
                                    ANANT RAJ PROJECTS LIMITED                         ..... Petitioner
                                                      Through:    None.

                                                      versus

                                    UNION OF INDIA & ORS.                             ..... Respondents
                                                  Through:        None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                                ORDER

% 15.03.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on, 22nd September, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 15, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.03.2022 17:28:24