Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 634A] [Entire Act] Union of India - Subsection Section 634A(b) in The Companies Act, 1956 (b)in the case of an order against any other person, the person concerned voluntarily resides, or carries on business or personally works for gain:]