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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)A vacancy arising either due to recalling of a Director under section 19 or, disqualification under section 33 or due to death, resignation, or by any other reason shall be filled up by nomination in the prescribed manner.