Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Court-Fees Rules, 1948 7. Rates of discount on Court-fee stamps. - Licensed vendors at all places purchasing Court-fee stamps of the total value of twenty-five rupees and upwards at one time, by payment of ready money, shall receive the same at a discount at the rate of one rupee per cent.
