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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(h) in Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007

(h)[ Land falling within the limit of 2 km. of both the sides from the middle point of Jaisalmer to Sam Road.] [Added by Notification No. G.S.R. 182, dated 8.11.2013 (w.e.f. 18.6.2007).]