Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] NCT Delhi - Subsection Section 100(b) in The Delhi School Education Rules, 1973 (b)in an aided school, shall be those as have been specified by the Administrator for appointment to corresponding posts in Government schools;
