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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Central Provinces And Berar - Subsection

Section 7(c) in The Central Provinces and Berar Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(c)the place where he ordinarily resides or personally works for gain or, if he has been arrested or imprisoned, the place where he is in custody;