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[Cites 0, Cited by 0] [Section 77C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77C(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The Compensation Officer shall issue a notice in Z.A. Form 37-B to the intermediary concerned to attend the tahsil on any working day that may be fixed by the Compensation Officer for the delivery of bonds and payment of residual amount thereof in cash.