Calcutta High Court (Appellete Side)
Carnation Industries Limited & Anr vs The State Of West Bengal & Ors on 19 July, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
30 19.07.2024
d.p.
In The High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side W.P.A 4525 of 2020 Carnation Industries Limited & Anr.
-versus The State of West Bengal & Ors.
None appears on behalf of the petitioners. No accommodation sought.
The writ petition stands dismissed for default.
Interim order, if any, stands vacated.
Urgent photostat certified copy of this order be supplied to the parties, if applied for, as early as possible.
( Amrita Sinha, J.)