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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2)(iv) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(iv)where regularization is granted subject to the conditions or is refused, such conditions or refusal shall be communicated to the applicant in writing.