Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iii, ... vs Veer Gems on 29 March, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.9 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)............of 2016
(CC No. 3209/2016)
(Arising out of impugned final judgment and order dated
21/07/2015 in TA No. 1051/2007 passed by the High Court of Gujarat
at Ahmedabad)
THE COMMISSIONER OF INCOME TAX-III, SURAT Petitioner(s)
VERSUS
VEER GEMS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, A.G.
Mr. Vikas Singh Jangra, Adv.
Mr. Gopal S. Narayan, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No. 8530/2014 @ SLP (C) No.2421/2014.
Signature Not Verified Digitally signed by(Rajni Mukhi) (Renu Diwan) Rajni Mukhi Date: 2016.03.30 17:17:22 IST Sr. P.A. Court Master Reason: