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State of Maharashtra - Section

Section 31 in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

31. Application of Act to lift or escalator or moving walk belonging to Government.

- The provisions of this Act shall apply to lift or escalator or moving walk installed by the Government and in the application of the said provisions to such lift or escalator or moving walk, the said provisions shall be deemed to have been adopted or modified as follows :-