Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Export-Import Bank Of India Act, 1981 20. Liquidation of Export Development Fund.— The Export Development Fund shall not be closed or wound up save by order of the Central Government and in such manner as that Government may direct.
