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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(5) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(5)Where the Kuladhipati passes an order annulling the proceedings under Subsection (4), he may make such order in relation thereto in conformity with this Act, Rule, Statute, Ordinance or Regulation, as he may deem fit in the interest of the University and the order so made shall be final.