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Gauhati High Court

Curfew Roy vs Tushar Kanti Roy And 6 Ors on 15 May, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                Page No.# 1/3

GAHC010127182018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP 91/2018

         1:CURFEW ROY
         S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
         PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
         781001, DIST- KAMRUP(M), ASSAM

         VERSUS

         1:TUSHAR KANTI ROY AND 6 ORS.
         S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
         PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
         ASSAM

         2:BIPLAB KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         3:PRONOY KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         4:SUSANTA KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
                                                                                               Page No.# 2/3

              R/O- H NO. 12
              GNB ROAD
              PANBAZAR
              NEAR SARATHI
              GUWAHATI- 781001
              DIST- KAMRUP(M)
              ASSAM

             5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
             ASSAM

             6:R B SUBHOJIT
              S/O- LATE SUBRATA ROY
              R/O- H NO. 12
              GNB ROAD
              PANBAZAR
              NEAR SARATHI
              GUWAHATI- 781001
              DIST- KAMRUP(M)
             ASSAM

             7:R B JISANJIT
              S/O- LATE SUBRATA ROY
              R/O- H NO. 12
              GNB ROAD
              PANBAZAR
              NEAR SARATHI
              GUWAHATI- 781001
              DIST- KAMRUP(M)
             ASSA

Advocate for the Petitioner     : MR. H L MAURYA

Advocate for the Respondent : MR. R L YADAV




                                    BEFORE
                  HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                               ORDER

Date : 15-05-2019 Heard Mr. B.D. Konwar, learned senior counsel, assisted by Mrs. J.M. Konwar, learned counsel for the petitioner. Also heard Mr. R.Ali, the learned counsel for respondent No. 1.

It is submitted that another T.S. No. 366/2017 is pending between the same parties in the Page No.# 3/3 Court of learned Civil Judge No. 2, Kamrup(M), Guwahati. Therein that suit, the present petitioner filed an application under Section 10 of the CPC for stay of the subsequent suit. That petition was rejected following which CRP No. 126/2019 was preferred by the present petitioner.

Considering the same, let CRP No. 126/2019 be listed along with CRP No. 91/2018 on 21.05.2019.

Interim order passed earlier is extended till the next date so fixed.

JUDGE Comparing Assistant