Section 4(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
(2)The site plans mentioned in the application shall be drawn to a scale of not less than 40 feet to 1 inch and indicate :-(a)the boundaries of the site;(b)the outline of the proposed building with outer dimensions mentioning therein the total area to be covered;(c)existing building, if any, by distinct notation.
