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State of Madhya Pradesh - Section

Section 9 in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

9. Certificate of sale.

- The Government or their officer or an agent who sells or delivers leaves to the purchaser shall grant to him a certificate of sale in Form L. Any person who claims to have purchased leaves from the Government under Section 12 shall be required to produce such certificate of sale in support of his claim, failing which his claim shall not be accepted.