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Union of India - Section

Section 1 in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019

1. Short Title, Application and Commencement.

- a. These Regulations shall be called as the All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019.b. They shall apply to all Technical Institutions recognized or approved by the All India Council for Technical Education as per Section 10(k) of the All India Council for Technical Education Act, 1987.c. They shall come into force from the date of their publication in the Official Gazette.