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Union of India - Section

Section 45 in The Industrial Development Bank Of India General Regulations, 1994

45. Development Bank 's lien on shares

.-The Development Bank, in the case of partly paid-up shares, shall have a first and paramount lien for all moneys called or payable at a fixed time in respect of such shares. Any such lien shall extend to all dividends from time to time declared in respect of such shares.