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State of Odisha - Section

Section 267 in Orissa Municipal Rules, 1953

267.

In case the Inspector or District Inspector discovers that the instruction or discipline in any stipendiary school is not efficient or is in any other way dissatisfied with the management of the school, he shall report the matter to the Council which shall then take such action as if may deem necessary. Recognition shall not be withdrawn ordinarily except at the end of a session and with the concurrence of Council, but it may be withdrawn at any time under the special orders of the Inspector for reasons to be recorded in writing. Rule 241 shall apply to teachers of stipendiary schools also.