Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(2)(c) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 (c)any investigation, legal proceeding or remedy in respect of any such penalty, forfeiture or punishment as aforesaid;