Rajasthan High Court - Jaipur
Syed Mansoor Ali vs Raj Information Comm And Ors on 24 November, 2017
Author: M.N.Bhandari
Bench: M.N.Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 6534 / 2012
Syed Mansoor Ali, Aged about 43 years, S/o Shri Syed Mehboob
Ali Resident of Pili Koty Nayak, Gulabbari, Ajmer (Raj.)
----Petitioner
Versus
1. The Rajasthan Information Commission, Throuhg Chief
Information Commissioner, Vitt Bhawan, Vidhan Sabha Road,
Jaipur (Rajasthan)
2. The Chairman, Managing Committee, Mayoor School and First
Appellate Authority, Mayoor School, Alwar Gate Road, Ajmer
(Rajasthan).
3. The Principal, Mayoor School, Alwar Gate Road, Ajmer
(Rajasthan).
----Respondents
_____________________________________________________ For Petitioner(s) : Mr.Najeeb A. Khan For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE M.N.BHANDARI Order 24/11/2017 Learned counsel submits that the petitioner may be permitted to withdraw this writ petition.
In view of the prayer made, this writ petition is dismissed as withdrawn.
(M.N.BHANDARI) J.
Preeti, PA/25