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[Cites 0, Cited by 0] [Section 77(8)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(8)(b) in West Bengal Municipal (Employees' Service) Rules, 2010

(b)For the persons employed in the preparation and distribution of food, the following additional diseases should also be treated as infectious :
(i)Dysentery; 60 Enteric fever (Typhoid fever); (iii) Malta fever; (iv) Paratyphoid fever.