Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(6) in The Registration Act, 1977 (1920 A.D.)

(6)Each index shall contain such other particulars, and shall be prepared in such form, as the Inspector General from time to time directs.[56. Repealed.] [Section 56 omitted by Act II of 1988.]