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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Bihar - Subsection

Section 111(10) in Criminal Court Rules of the High Court of Judicature at Patna

(10)Report of the Chemical Examiner, or Assistant Chemical Examiner to Government, admitted under [Section 293] [Substituted by C.S. No. 49.], Criminal Procedure Code.